TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ACT, 1959
- Act number
- Act 22 of 1959
- Year
- 1959
- Enacted on
- 19-11-1959
- In force from
- 19 November 1959
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Religious And Charitable Institutions
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Official source: India Code