Tamil Nadu Hindu Religious and Charitable Endowments (Special Provisions) Act, 1996
Aa Act to provide for the removal of Non- hereditary trustees appointed under the ' Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959.
- Act number
- Act 23 of 1996
- Year
- 1996
- Enacted on
- 24-08-1996
- In force from
- 24 August 1996
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Religious And Charitable Institutions
Read the full text of Tamil Nadu Hindu Religious and Charitable Endowments (Special Provisions) Act, 1996 section by section on LawLens.
Official source: India Code