Tamil Nadu Horse Race (Abolition of Turf Agencies) Act, 1979
An Act to provide for the abolition of the system of turf agencies in respect of any horse race in the State of Tamil Nadu.
- Act number
- Act 55 of 1979
- Year
- 1979
- Enacted on
- 03-12-1979
- In force from
- 3 December 1979
- Jurisdiction
- Tamil Nadu State Act
Read the full text of Tamil Nadu Horse Race (Abolition of Turf Agencies) Act, 1979 section by section on LawLens.
Official source: India Code