Tamil Nadu Horse Races (Abolition of Wagering or Betting) Act, 1974
An Act to provide for the Abolition of wagering or betting on horse races in the State of Tamil Nadu
- Act number
- Act 44 of 1974
- Year
- 1974
- Enacted on
- 26-09-1974
- In force from
- 26 September 1974
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Criminal Law
Read the full text of Tamil Nadu Horse Races (Abolition of Wagering or Betting) Act, 1974 section by section on LawLens.
Official source: India Code