Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963
An Act to provide for &the acquisition of the rights landholders in inam estates in the State-of Tamil Nadu and the introduction of the ryotwari settlement in such estates.
- Act number
- Act 26 of 1963
- Year
- 1963
- Enacted on
- 11-12-1963
- In force from
- 11 December 1963
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property
Read the full text of Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963 section by section on LawLens.
Official source: India Code