Tamil Nadu Indebted Agriculturist (Temporary Relief) Act, 1976

An Act to provide temporary relief to indebted agriculturists in the State of Tamil Nadu.

Act number
Act 15 of 1976
Year
1976
Enacted on
16-04-1976
In force from
6 April 1976
Jurisdiction
Tamil Nadu State Act
Subjects
Agriculture

Read the full text of Tamil Nadu Indebted Agriculturist (Temporary Relief) Act, 1976 section by section on LawLens.

Official source: India Code