Tamil Nadu Indebted Agriculturists and Indebted Persons (Special Provisions) Act, 1976
- Act number
- Act 17 of 1976
- Year
- 1976
- Enacted on
- 16-04-1976
- In force from
- 16 April 1976
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Banking And Finance
Read the full text of Tamil Nadu Indebted Agriculturists and Indebted Persons (Special Provisions) Act, 1976 section by section on LawLens.
Official source: India Code