Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955
An Act to give relief to indebted agriculturists in the State of Tamil Nadu
- Act number
- Act 1 of 1955
- Year
- 1955
- Enacted on
- 27-02-1955
- In force from
- 27 February 1955
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Agriculture, Social Welfare
Read the full text of Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955 section by section on LawLens.
Official source: India Code