Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1954
An Act to provide temporary relief to indebted agriculturists.
- Act number
- Act 5 of 1954
- Year
- 1954
- Enacted on
- 05-02-1954
- In force from
- 5 February 1954
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Agriculture
Read the full text of Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1954 section by section on LawLens.
Official source: India Code