Tamil Nadu Indebted Persons (Temporary Relief) Act, 1975
An Act to provide temporary relief to certain indebted persons in the State of Tamil Nadu.
- Act number
- Act 48 of 1975
- Year
- 1975
- Enacted on
- 29-11-1975
- In force from
- 29 November 1975
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Social Welfare
Read the full text of Tamil Nadu Indebted Persons (Temporary Relief) Act, 1975 section by section on LawLens.
Official source: India Code