Tamil Nadu Indebted Persons (Temporary Relief) Act, 1976
An Act to provide temporary relief to certain indebted persons in the State of Tamil Nadu.
- Act number
- Act 16 of 1976
- Year
- 1976
- Enacted on
- 16-04-1976
- In force from
- 16 April 1976
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Contracts And Commercial Law, Civil Law And Procedure
Read the full text of Tamil Nadu Indebted Persons (Temporary Relief) Act, 1976 section by section on LawLens.
Official source: India Code