Tamil Nadu Industrial Establishments (National,Festivel and Special Holidays) Act
[Substituted for 'State of Madras' by Tamil Nadu Adaptation of Laws Order, 1969 as amended by Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.]
- Act number
- Act 33 of 1958
- Year
- 1958
- Enacted on
- 04-12-1958
- In force from
- 4 August 2017
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Labour And Employment
Read the full text of Tamil Nadu Industrial Establishments (National,Festivel and Special Holidays) Act section by section on LawLens.
Official source: India Code