TAMIL NADU INFRASTRUCTURE DEVELOPMENT ACT 2012
An Act to provide for an enabling and facilitative environment in the State for financing, design, construction, maintenance and operation of Infrastructure projects also through private sector participation, and to provide for an institutional framework for identification, prioritization and implementation of such projects and for matters connected therewith and incidental thereto.
- Act number
- Act 22 of 2012
- Year
- 2012
- Enacted on
- 31-05-2012
- In force from
- 31-05-2012
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Public Finance, Housing And Urban Development
Read the full text of TAMIL NADU INFRASTRUCTURE DEVELOPMENT ACT 2012 section by section on LawLens.
Official source: India Code