Tamil Nadu Installation of Oil Engines (Temporary Permission) Act, 1954
An Act to provide for and validate the grant temporary permissions for the installation of oil engines in areas within the local authorities in the State of Tamil Nadu
- Act number
- Act 23 of 1954
- Year
- 1954
- Enacted on
- 26-08-1954
- In force from
- 26 August 1954
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Energy And Electricity
Read the full text of Tamil Nadu Installation of Oil Engines (Temporary Permission) Act, 1954 section by section on LawLens.
Official source: India Code