Tamil Nadu Irrigation (Levy of Betterment Contribution) Act, 1955
An Act to provide for the lev of betterment contribution of certain lands in the State of Tamil Nadu
- Act number
- Act 3 of 1955
- Year
- 1955
- Enacted on
- 04-03-1955
- In force from
- 4 March 1955
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property, Taxation
Read the full text of Tamil Nadu Irrigation (Levy of Betterment Contribution) Act, 1955 section by section on LawLens.
Official source: India Code