Tamil Nadu Irrigation (Voluntary Cess) Act, 1942
An Act to provide for the levy of a voluntary cess for the maintenance of certain irrigation and drainage works serving ryotwari tracts in the State of Tamil Nadu.
- Act number
- Act 13 of 1942
- Year
- 1942
- Enacted on
- 08-06-1942
- In force from
- 8 June 1942
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Taxation, Agriculture
Read the full text of Tamil Nadu Irrigation (Voluntary Cess) Act, 1942 section by section on LawLens.
Official source: India Code