Tamil Nadu Irrigation Works (Construction of Field Bothies) Act, 1959

An Act to provide for the construction or digging of bothies by the Government and by owners of lands entitled to irrigation under certain irrigation works in the State of Tamil Nadu.

Act number

Act 25 of 1959

Year

1959

Enacted on

19-02-1959

In force from

19 February 1960

Jurisdiction

Tamil Nadu State Act

Subjects

Agriculture

Read the full text of Tamil Nadu Irrigation Works (Construction of Field Bothies) Act, 1959 section by section on LawLens.

Official source: India Code