Tamil Nadu Judicial Proceedings (Regulation of Reports) Act, 1960
An Act to regulate the publication of reports of judicial proceedings so as to prevent tile publication of O~SLGL or indecent matter and other matters the publication of which will not be in the public interest, in the 3State of Tamil Nadu
- Act number
- Act 21 of 1960
- Year
- 1960
- Enacted on
- 16-10-1960
- In force from
- 16 October 1960
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Media And Broadcasting
Read the full text of Tamil Nadu Judicial Proceedings (Regulation of Reports) Act, 1960 section by section on LawLens.
Official source: India Code