Tamil Nadu Khadi and Village Industries Board Act, 1959

Act number
Act 18 of 1959
Year
1959
Enacted on
23-10-1959
In force from
23 October 1959
Jurisdiction
Tamil Nadu State Act
Subjects
Social Welfare

Read the full text of Tamil Nadu Khadi and Village Industries Board Act, 1959 section by section on LawLens.

Official source: India Code