Tamil Nadu Kidneys (Authority for use for Therapeutic Purposes) Act, 1987

An Act to provide for the use of Kidneys of deceased persons for therapeutic purposes and for matters connected therewith, in the State of Tamil Nadu.

Act number

Act 33 of 1987

Year

1987

Enacted on

21-07-1987

In force from

21 July 1987

Jurisdiction

Tamil Nadu State Act

Subjects

Health And Medicine

Read the full text of Tamil Nadu Kidneys (Authority for use for Therapeutic Purposes) Act, 1987 section by section on LawLens.

Official source: India Code