Tamil Nadu Land Encroachment Act, 1905
An Act to provide measures for checking unauthorized occupation of lands which are "the property of Government.
- Act number
- Act 3 of 1905
- Year
- 1905
- Enacted on
- 06-06-1905
- In force from
- 19 April 1909
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property, Administrative Law
Read the full text of Tamil Nadu Land Encroachment Act, 1905 section by section on LawLens.
Official source: India Code