Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

An Act toto provide for the fixation of ceilings on the agricultural land holdings and for certain other matters connected therewith in the State of Tamil Nadu

Act number

Act 58 of 1961

Year

1961

Enacted on

13-04-1962

In force from

13 April 1962

Jurisdiction

Tamil Nadu State Act

Subjects

Land And Property

Read the full text of Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 section by section on LawLens.

Official source: India Code