Tamil Nadu Laws (Special Provisions) Act, 2007
An Act to make special provisions for Chennai Metropolitan Planning Area for a period of one year and for matters connected therewith or incidental thereto.
- Act number
- Act 39 of 2007
- Year
- 2007
- Enacted on
- 14-11-2007
- In force from
- 14 November 2007
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Housing And Urban Development
Read the full text of Tamil Nadu Laws (Special Provisions) Act, 2007 section by section on LawLens.
Official source: India Code