Tamil Nadu Laws (Special Provisions) Act, 2008
An Act to make special provisions for Chennai Metropolitan Planning Area for a period of one year and for matters connected therewith or incidental thereto.
- Act number
- Act 56 of 2008
- Year
- 2008
- Enacted on
- 29-11-2008
- In force from
- 25 July 2009
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Housing And Urban Development
Read the full text of Tamil Nadu Laws (Special Provisions) Act, 2008 section by section on LawLens.
Official source: India Code