Tamil Nadu Laws (Special Provisions) Act, 2010
An Act to make special provisions for Chennai Metropolitan Planning Area for a period of one Year and for matters connected therewith or incidental thereto.
- Act number
- Act 7 of 2010
- Year
- 2010
- Enacted on
- 01-02-2010
- In force from
- 1 February 2010
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Housing And Urban Development
Read the full text of Tamil Nadu Laws (Special Provisions) Act, 2010 section by section on LawLens.
Official source: India Code