Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967

An Act to declare that certain offices of profit under the Government shall not disqualify the holders thereof. for being chosen as, or for being, members of the State Legislature.

Act number

Act 3 of 1967

Year

1967

Enacted on

10-04-1967

In force from

10 April 1967

Jurisdiction

Tamil Nadu State Act

Subjects

Elections

Read the full text of Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967 section by section on LawLens.

Official source: India Code