Tamil Nadu Legislature (Prohibition of Simultaneous Membership) Act, 1950
An Act to provide for the vacation by a person who is chosen a member of both Houses of the State Legislature of his seat in one House or the other.
- Act number
- Act 20 of 1950
- Year
- 1950
- Enacted on
- 27-09-1950
- In force from
- 27 September 1950
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Constitutional Law
Read the full text of Tamil Nadu Legislature (Prohibition of Simultaneous Membership) Act, 1950 section by section on LawLens.
Official source: India Code