Tamil Nadu Local Authorities Entertainments Tax Act, 2017
An Act to provide for levy of tax on Entertainments by the local authorities in the State of Tamil Nadu.
- Act number
- Act 20 of 2017
- Year
- 2017
- Enacted on
- 28-06-2017
- In force from
- 28 June 2017
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Taxation
Read the full text of Tamil Nadu Local Authorities Entertainments Tax Act, 2017 section by section on LawLens.
Official source: India Code