Tamil Nadu Lokayukta Act, 2018

An Act for the establishment of a body of Lokayukta for the State of Tamil Nadu to inquire into allegations of corruption against certain public servants and for matters connected therewith or incidental thereto.

Act number

Act 33 of 2018

Year

2018

Enacted on

13-11-2018

In force from

13-11-2018

Jurisdiction

Tamil Nadu State Act

Subjects

Money Laundering And Anti Corruption

Read the full text of Tamil Nadu Lokayukta Act, 2018 section by section on LawLens.

Official source: India Code