Tamil Nadu Marumakkattayam (Removal of Doubts) Act, 1955

An Act to remove certain doubts in the Tamil Nadu Marumakkattayam Act 1932, Tamil Nadu Act XXII of 1933, in regard to sthanams and sthanam properties.

Act number

Act 32 of 1955

Year

1955

Enacted on

15-10-1955

In force from

15 October 1955

Jurisdiction

Tamil Nadu State Act

Subjects

Family And Personal Law, Land And Property

Read the full text of Tamil Nadu Marumakkattayam (Removal of Doubts) Act, 1955 section by section on LawLens.

Official source: India Code