Tamil Nadu Medical Registration Act, 1914
An Act for the Registration of Medical Practitioners.
- Act number
- Act 4 of 1914
- Year
- 1914
- Enacted on
- 12-05-1914
- In force from
- 6 April 1914
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Health And Medicine
Read the full text of Tamil Nadu Medical Registration Act, 1914 section by section on LawLens.
Official source: India Code