Tamil Nadu Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2008
An Act to prohibit violence against Medicare service persons and damage or loss to property of Medicare service institutions and for matters connected therewith and incidental thereto.
- Act number
- Act 48 of 2008
- Year
- 2008
- Enacted on
- 28-11-2008
- In force from
- 28 November 2008
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Health And Medicine, Criminal Law
Read the full text of Tamil Nadu Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2008 section by section on LawLens.
Official source: India Code