Tamil Nadu Metropolitan Planning Committee Act, 2009
An Act to provide for the constitution of Metropolitan Planning Committee in every Metropolitan area in the State of Tamil Nadu for preparation of draft development plan for the Metropolitan area.
- Act number
- Act 30 of 2009
- Year
- 2009
- Enacted on
- 12-08-2009
- In force from
- 12 August 2009
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Housing And Urban Development
Read the full text of Tamil Nadu Metropolitan Planning Committee Act, 2009 section by section on LawLens.
Official source: India Code