Tamil Nadu Money lenders Act, 1957
An Act to regulate and control the business of money- lenders in the State of Tamil Nadu.
- Act number
- Act 26 of 1957
- Year
- 1957
- Enacted on
- 20-12-1957
- In force from
- 20 December 1957
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Banking And Finance
Read the full text of Tamil Nadu Money lenders Act, 1957 section by section on LawLens.
Official source: India Code