Tamil Nadu Motor Vehicles (Special Provisions) Act, 1992

An Act to make certain special provisions in respect of permits for stage carriages under the Motor Vehicles Act, 1988 and in relation to the schemes and routes notified under Chapter VI of that Act and to provide for matters connected therewith.

Act number

Act 41 of 1992

Year

1992

Enacted on

31-07-1992

In force from

31 July 1992

Jurisdiction

Tamil Nadu State Act

Subjects

Transport And Motor Vehicles

Read the full text of Tamil Nadu Motor Vehicles (Special Provisions) Act, 1992 section by section on LawLens.

Official source: India Code