Tamil Nadu Motor Vehicles (Special Provisions) (Cancellation of Variations of Conditions of Permit) Act, 1996
An Act to cancel certain variations of conditions of permit granted under the Tamil Nadu Motor Vehicles ( Special Provisions0 Act, 1992.
- Act number
- Act 19 of 1996
- Year
- 1996
- Enacted on
- 03-07-1996
- In force from
- 3 July 1996
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Transport And Motor Vehicles
Read the full text of Tamil Nadu Motor Vehicles (Special Provisions) (Cancellation of Variations of Conditions of Permit) Act, 1996 section by section on LawLens.
Official source: India Code