Tamil Nadu Motor Vehicles Taxation Act, 1974
An Act to consolidate and amend the law relating to the levy of tax on motor vehicles in the State of Tamil Nadu.
- Act number
- Act 13 of 1974
- Year
- 1974
- Enacted on
- 30-03-1974
- In force from
- 30 March 1974
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Taxation
Read the full text of Tamil Nadu Motor Vehicles Taxation Act, 1974 section by section on LawLens.
Official source: India Code