Tamil Nadu Non-Trading Companies Act, 1972

An Act to provide for the application of the Companies Act, 1956, to companies with objects confined to the State of Tamil Nadu, which are not trading corporations.

Act number

Act 16 of 1972

Year

1972

Enacted on

10-05-1972

In force from

10 May 1972

Jurisdiction

Tamil Nadu State Act

Subjects

Companies And Corporate Law

Read the full text of Tamil Nadu Non-Trading Companies Act, 1972 section by section on LawLens.

Official source: India Code