Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978
An Act to provide for the control of the construction of buildings and the use of land in the neighbourhood of any nuclear installation in the State of Tamil Nadu.
- Act number
- Act 16 of 1978
- Year
- 1978
- Enacted on
- 17-03-1978
- In force from
- 17 March 1978
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property
Read the full text of Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978 section by section on LawLens.
Official source: India Code