Tamil Nadu Nurses and Midwives Act, 1926
An Act to provide for the registration of nurses, midwives, health visitors, auxiliary Nurses -midwives and dhais in the State of Tamil Nadu.
- Act number
- Act 3 of 1926
- Year
- 1926
- Enacted on
- 29-06-1926
- In force from
- 7 May 1926
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Health And Medicine
Read the full text of Tamil Nadu Nurses and Midwives Act, 1926 section by section on LawLens.
Official source: India Code