Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Act, 1971
An Act to provide for the conferment of ownership rights on occupants of kudiyiruppu in the State of Tamil Nadu
- Act number
- Act 40 of 1971
- Year
- 1971
- Enacted on
- 20-12-1971
- In force from
- 20 December 1971
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property
Read the full text of Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Act, 1971 section by section on LawLens.
Official source: India Code