Tamil Nadu Occupants of Kudiyiruppu (Protection from Eviction) Act, 1961
An Act to provide for the protection from eviction of persons occupying kudiyiruppu in the State of Tamil Nadu
- Act number
- Act 38 of 1961
- Year
- 1961
- Enacted on
- 10-11-1961
- In force from
- 10 November 1961
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property
Read the full text of Tamil Nadu Occupants of Kudiyiruppu (Protection from Eviction) Act, 1961 section by section on LawLens.
Official source: India Code