Tamil Nadu Panchayats Act,1994
An Act to repeal and re-enact the Tamil Nadu Panchayats Act, 1958
- Act number
- Act 21 of 1994
- Year
- 1994
- Enacted on
- 22-04-1994
- In force from
- 22 April 1994
- Jurisdiction
- Tamil Nadu State Act
Read the full text of Tamil Nadu Panchayats Act,1994 section by section on LawLens.
Official source: India Code