Tamil Nadu Parks, Play-fields and Open-Spaces (Preservation and Regulation) Act, 1959
An Act to provide for the preservation and regulation of parks, play-fields and open spaces in the State of Tamil Nadu
- Act number
- Act 26 of 1959
- Year
- 1959
- Enacted on
- 19-02-1959
- In force from
- 19 February 1960
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Housing And Urban Development
Read the full text of Tamil Nadu Parks, Play-fields and Open-Spaces (Preservation and Regulation) Act, 1959 section by section on LawLens.
Official source: India Code