Tamil Nadu Pawn Brokers Act, 1943
An Act to regulate and control the business of Pawnbrokers in the State of Tamil Nadu.
- Act number
- Act 23 of 1943
- Year
- 1943
- Enacted on
- 06-11-1943
- In force from
- 6 November 1943
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Banking And Finance, Consumer Protection
Read the full text of Tamil Nadu Pawn Brokers Act, 1943 section by section on LawLens.
Official source: India Code