Tamil Nadu Police (Reform) Act, 2013
An Act to provide for a law to carry out the directions of the Hon’ble Supreme Court in Prakash Singh case regarding Police reforms and for matters connected therewith and incidental thereto
- Act number
- Act 22 of 2013
- Year
- 2013
- Enacted on
- 08-11-2013
- In force from
- 11 September 2013
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Administrative Law
Read the full text of Tamil Nadu Police (Reform) Act, 2013 section by section on LawLens.
Official source: India Code