Tamil Nadu Prevention of Begging Act, 1945

An Act to provide for the prevention of begging for the detention and employment of beggars and their dependents in work-houses or special homes, and for the) custody, trial and punishment of beggar offenders in the 4State of Tamil Nadu.

Act number

Act 13 of 1945

Year

1945

Enacted on

24-06-1945

In force from

21 February 2017

Jurisdiction

Tamil Nadu State Act

Subjects

Social Welfare, Criminal Law

Read the full text of Tamil Nadu Prevention of Begging Act, 1945 section by section on LawLens.

Official source: India Code