Tamil Nadu Prevention of Incitement to refuse on defer Payment of Tax Act, 1981
An Act to prevent incitement to re use or defer payment of tax and other dues payable to the Government, local authorities, etc
- Act number
- Act 9 of 1981
- Year
- 1981
- Enacted on
- 03-03-1981
- In force from
- 3 March 1981
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Taxation, Criminal Law
Read the full text of Tamil Nadu Prevention of Incitement to refuse on defer Payment of Tax Act, 1981 section by section on LawLens.
Official source: India Code