Tamil Nadu Private Clinical Establishments (Regulation) Act, 1997

An Act to provided for the regulation of the Private Clinical establishments in the State of Tamil Nadu for matters connected! therewith or incidental thereto.

Act number

Act 4 of 1997

Year

1997

Enacted on

14-02-1997

In force from

14 February 1997

Jurisdiction

Tamil Nadu State Act

Subjects

Health And Medicine

Read the full text of Tamil Nadu Private Clinical Establishments (Regulation) Act, 1997 section by section on LawLens.

Official source: India Code