Tamil Nadu Prohibiton of Ragging Act, 1997
An Act to prohibit ragging in educational institutions in the State of Tamil Nadu.
- Act number
- Act 7 of 1997
- Year
- 1997
- Enacted on
- 14-02-1997
- In force from
- 14 February 1997
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Education
Read the full text of Tamil Nadu Prohibiton of Ragging Act, 1997 section by section on LawLens.
Official source: India Code